Section 17 in Orissa Zilla Parishad Election Rules, 1994
17. Ballot Boxes.
- [(1) The Election Officer shall provide such number of ballot boxes of each polling station as may be required.] [Substituted vide O.G.E. No. 1265 of 1995.](2)The ballot box shall be placed within the full view of the Presiding Officer at the time polling.
