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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Kerala - Subsection

Section 24(4) in A.P.J. Abdul Kalam Technological University Act, 2015

(4)Notwithstanding anything contained in this section, an outgoing member shall, unless the Government otherwise directs, continue in office until another person is nominated as a member in his place.