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Union of India - Section

Section 29 in The Bharatiya Vayuyan Adhiniyam, 2024

29. Penalty for abetment of offences and attempted offences.-

Whoever abets the commission of any offence under this Act or the rules or attempts to commit such offence, and in such attempt does any act towards the commission of the offence, shall be liable to the punishment provided for the offence.