Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Telangana - Subsection Section 12(v) in Telangana State Micro and Small Enterprises Facilitation Council Rules, 2017 (v)The quorum of meeting will be two in case if the number of members is three or four, and it will be three if the number of members if five.
