Madhya Pradesh High Court
Natthu vs The State Of Madhya Pradesh on 30 January, 2019
1 MP-275-2019 The High Court Of Madhya Pradesh MP-275-2019 (NATTHU Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 30-01-2019 None for the petitioner. Adjourned.
(J.K. MAHESHWARI) JUDGE rsshukla Digitally signed by RAGHVENDRA SHRAN SHUKLA Date: 2019.01.31 12:37:13 +05'30'