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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(3)(xx) in The Jammu and Kashmir State Board of Technical Education Act, 2002

(xx)to borrow money, with the prior approval of the Government and on the security of its property for carrying out its duties imposed by or under this Act;