Madhya Pradesh High Court
Mohammad Shahid Patel Khan vs The State Of Madhya Pradesh on 27 March, 2015
MATTERS NOTIFIED AT SERIAL NOS. 23 TO 37 ON THE BOARD DATED 27th MARCH, 2015 27.3.2015 Due to paucity of time, the following matters could not be taken up for hearing. The same are adjourned as under :
Sr. No. Returnable
Dates
23, 24 & 25 30/03/2015
26, 27 & 28 31/03/2015
29 & 30 01/04/2015
31 & 32 27/04/2015
33 & 34 28/04/2015
35, 36 & 37 29/04/2015
Ad interim order already passed in any of the above matters shall continue till next date.
(A.M.Khanwilkar) (K.K. Trivedi)
Chief Justice Judge
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