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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2)(a) in Information Technology (Preservation and Retention of Information by Intermediaries Providing Digital Locker Facilities) Rules, 2016

(a)[* * *] [Omitted 'half yearly audit of' by Notification No. G.S.R. 111(E), dated 8.2.2017 (w.e.f. 21.7.2016).] the security policy, physical security and planning of its operation;