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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(b) in The Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975

(b)[ fees prescribed for admission into any competitive examination or interview for recruitment shall be exempted] [Substituted by Orissa Act 5 of 1987, w.e.f. 26.11.1986.].