Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 19 in The Andhra Pradesh Special Protection Force Act, 1991 19. Application of Act, 1922 to the members of the Force.— The Police (Incitement to Dis-affection) Act , 1922, shall apply to members of the Force as it applies to members of a Police Force.
