Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 16 in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

16. Chairman and Secretary.

(1)The Chief Minister of Madhya Pradesh shall be the Chairman of the General Council of the Sansthan.
(2)The Director General of the Sansthan shall be Secretary of the General Council.