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[Cites 0, Cited by 0] [Section 59(4)] [Section 59] [Entire Act]

State of Uttar Pradesh - Subsection

Section 59(4)(c) in U.P. Revenue Code, 2006

(c)resume any land or other thing so entrusted, or deemed to be entrusted or transferred to any [Gram Panchayat] [Substituted 'Gram Sabha' by U.P. Act No. 4 of 2016, dated 11.3.2016.] or local authority on such terms and condition as prescribed;