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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Mizoram - Subsection

Section 41(2)(j) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(j)The payment of charges and expenditure relating to the consultancy work undertaken by the University in pursuance of the provisions of this Act and the Statutes, and the Rules made there under;