Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(18) in Mumbai Port Trust (Licensing of Stevedores and Allied Matters) Regulations, 2012 (18)He shall handle such tonnage during a specified period as may be prescribed by the Board from time to lime.
