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[Cites 0, Cited by 2] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(2) in The Multi-State Co-Operative Societies Act, 2002

(2)The Chief Executive shall be a member of the board and of the Executive Committee and such other committees or sub-committees as may be constituted under sub-section (1) of section 53.