Supreme Court - Daily Orders
Assistant Commissioner (Ct) Anna Salai ... vs Indian Overseas Bank on 16 March, 2018
Bench: Rohinton Fali Nariman, R. Banumathi
1
ITEM NO.10+17 COURT NO.11 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 20471/2017
(Arising out of impugned final judgment and order dated 10-11-2016
in WP No. 2675/2011 passed by the High Court Of Judicature At
Madras)
ASSISTANT COMMISSIONER (CT) ANNA SALAI III ASSESSMENT CIRCLE
Petitioner(s)
VERSUS
INDIAN OVERSEAS BANK & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.92046/2017-CONDONATION OF DELAY
IN FILING and IA No.92054/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.92048/2017-CONDONATION OF DELAY IN
REFILING)
WITH
Diary No(s). 35195/2017 (XII)
(IA FOR CONDONATION OF DELAY IN FILING ON IA 115053/2017
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
115056/2017)
Diary No(s). 36797/2017 (XII)
(FOR CONDONATION OF DELAY IN FILING ON IA 123611/2017
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
123613/2017)
Diary No(s). 37375/2017 (XII)
(FOR CONDONATION OF DELAY IN FILING ON IA 126074/2017
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
126076/2017)
Diary No(s). 35173/2017 (XII)
(FOR CONDONATION OF DELAY IN FILING ON IA 124651/2017)
Diary No(s). 35170/2017 (XII)
(IA FOR CONDONATION OF DELAY IN FILING ON IA 123707/2017)
Signature Not Verified
Digitally signed by
Diary No(s). 35175/2017 (XII)
ASHA SUNDRIYAL
Date: 2018.03.17
(FOR CONDONATION OF DELAY IN FILING ON IA 123523/2017
11:00:00 IST
Reason:
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
123526/2017)
2
Diary No(s). 36194/2017 (XII)
(IA FOR CONDONATION OF DELAY IN FILING ON IA 124194/2017
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
124199/2017)
Diary No. 4661/2018 (IV-A)
(For admission and I.R. and IA No. 31046/2018-condonation of delay
in filing and IA No 31051/2018-Exem. From filing O.T.)
Date : 16-03-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Vijay Narayan, Adv.
Ms. Narmada Sampath, Adv.
Ms. Maitreyee Mishra, Adv.
Mr. K. V. Vijayakumar, AOR
Mr. Saurabh Mishra, Adv.
Mr. Arjun Garg, Adv.
Mr. Ankit Kumar Lal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Status quo, as it exists today, shall be maintained by the parties, in the meantime.
Tag with SLP(C) No. D 42264 of 2017.
(SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER