Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Laxman B. Panmand vs Nuclear Power Corporation Of India Ltd. ... on 26 October, 2021

Bench: Prasanna B. Varale, Madhav J. Jamdar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9445 OF 2019

 Laxman B. Panmand                                       ....PETITIONER
            V/S
 Nuclear Power Corporation Of India Ltd.               ....RESPONDENT

Through Company Secretary And Ors WITH INTERIM APPLICATION NO. 511 OF 2021 In Writ Petition 9445 OF 2019 Laxman B. Panmand ....PETITIONER V/S Nuclear Power Corporation Of India Ltd. ....RESPONDENT Through Company Secretary And Ors MR. SAIKUMAR RAMAMURTHY I/BY SAIKUMAR RAMMURTHY ADV. FOR APPLICANT MR. ARSH MISHRA I/BY M. V. KINI AND CO. R. NO. 1 TO 3 CORAM : HON'BLE SHRI JUSTICE PRASANNA B. VARALE & HON'BLE SHRI JUSTICE MADHAV J. JAMDAR, JJ DATE : 26th October, 2021 Page 1/2 ::: Uploaded on - 26/10/2021 ::: Downloaded on - 27/10/2021 07:16:53 ::: P.C. :

At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 18/11/2021. Ad-interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 26/10/2021 ::: Downloaded on - 27/10/2021 07:16:53 :::