Chattisgarh High Court
The New India Assurance Company Limited vs Japan Sai Netam on 10 August, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MAC No. 1398 of 2018
The New India Assurance Company Limited Versus Japan Sai Netam
Through Video Conference
10.08.2021 Shri Dashrath Gupta, counsel for the appellant.
Shri A.K.Prasad, counsel for respondents No. 1 & 2.
Smt. Indira Tripathi, counsel for respondents No.3 & 4.
Post this matter after 5 weeks for further orders.
Sd/-
(Sanjay S. Agrawal) Judge Anjani