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Gujarat High Court

Faculty vs Fee on 12 January, 2012

Author: R.M.Chhaya

Bench: R.M.Chhaya

  
 Gujarat High Court Case Information System 
    
  
    

 
 
    	      
         
	    
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SCA/230/2012	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

SPECIAL
CIVIL APPLICATION No. 230 of 2012
 

=========================================================

 

FACULTY
OF COMPUTER APPLICATION - Petitioner(s)
 

Versus
 

FEE
REGULATORY COMMITTEE THROUGH MEMBER SECRETARY - Respondent(s)
 

=========================================================
 
Appearance
: 
MRPAJADEJA
for
Petitioner(s) : 1, 
None for Respondent(s) :
1, 
=========================================================


 
	  
	 
	  
		 
			 

CORAM
			: 
			
		
		 
			 

HONOURABLE
			MR.JUSTICE R.M.CHHAYA
		
	

 

Date
: 12/01/2012 

 

ORAL
ORDER 

Notice returnable on 08.02.2012. Direct service is permitted.

(R.M.CHHAYA, J.) Hitesh     Top