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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Uttar Pradesh - Subsection

Section 84(g) in The U.P. Co-operative Societies Employees Service Regulations, 1975

(g)dismissal from service.
(ii)Copy of order of the punishment shall invariably be given to the employee concerned and entry to this effect shall be made in the service record of the employee.
(iii)No penalty except censure shall be imposed unless a show cause notice has been given to the employee and he has either failed to reply within the specified time or his reply has been found to be unsatisfactory by the punishing authority.
(iv)