Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 62] [Section 437(3)] [Section 437] [Entire Act] Union of India - Subsection Section 437(3)(b) in The Code of Criminal Procedure, 1973 (b)that such person shall not commit an offence similar to the offence of which he is accused, or suspected, of the commission of which he is suspected, and