Madhya Pradesh High Court
In Reference (Suo Motu As Per Court Order ... vs Madhya Pradesh Transmission Co. Ltd. on 16 April, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-8019-2018
(IN REFERENCE (SUO MOTU AS PER COURT ORDER DT. 02/04/2018) IN W.A. 497/2017 Vs MADHYA
PRADESH TRANSMISSION CO. LTD.)
1
Jabalpur, Dated : 16-04-2018
Parties through their counsel.
Counsel for the respondent prays for and is granted four weeks
time to file reply.
sh List after four weeks.
e ad Pr (VIVEK RUSIA) JUDGE a hy ad anand M Digitally signed by ANAND KRISHNA SEN of Date: 2018.04.16 18:59:08 +05'30' rt ou C h ig H