Bombay High Court
M/S Holum Iron And Steel Com. Ltd. Thr. ... vs Maharashtra Small Scale Industries ... on 25 November, 2022
Author: G. A. Sanap
Bench: G. A. Sanap
1 46 revn245.22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
: NAGPUR BENCH : NAGPUR.
CRIMINAL REVISION APPLICATION NO. 245 OF 2022
M/s HOLUM IRON AND STEEL CO. LTD.
VERSUS
MAH. SMALL SCALE INDUSTRIES DEVPT. CORPN.
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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Mr. Sukrut S. Sohoni, Advocate for the applicant.
CORAM : G. A. SANAP, J.
DATE : NOVEMBER 25, 2022.
Paper book filed before the Appellate Court is placed on record. The said paper book would serve the purpose. If learned advocate for the applicant wants that some other documents should be filed, he can file the same by way of additional paper book.
JUDGE Diwale Digitally signed byPARAG PRABHAKARRAO DIWALE Signing Date:25.11.2022 17:04