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[Cites 0, Cited by 0] [Section 199(1)] [Section 199] [Entire Act]

Union of India - Subsection

Section 199(1)(e) in The Dedicated Freight Corridor Railway General Rules, 2018

(e)after the loading or unloading is completed, the supervisor in charge shall issue a memo to the station master on duty to the effect that the work is over and other lines blocked or fouled are clear of obstructions and are safe for the passage of trains.