Madhya Pradesh High Court
State Bank Of India, Branch, Guna vs M.P.S.E.B., Jabalpur And Ors. on 28 August, 2015
1 SA No.1313/2005 28.08.2015 Parties as before.
As prayed for by the learned counsel for appellant, who wants to inspect the record of the Courts below, list the case in the week commencing 21st September, 2015.
(Sheel Nagu) Judge Mehfooz/-