Supreme Court - Daily Orders
Pay And Accounts Officer (Revenue) vs N.R. Purushothaman Pillai on 14 August, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.18 COURT NO.5 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Special Leave Petition (C) No. …......./2017
(@ Diary No(s). 21721/2017)
(Arising out of impugned final judgment and order dated 18-01-2016
in OP No. 169/2015 passed by the High Court Of Kerala At Ernakulam)
PAY AND ACCOUNTS OFFICER (REVENUE) & ORS. Petitioner(s)
VERSUS
N.R. PURUSHOTHAMAN PILLAI Respondent(s)
(FOR CONDONATION OF DELAY IN FILING)
Date : 14-08-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Ms. Pinky Anand, ASG
Mr. Kabir Hathi, Adv.
Mr. Balendu Shekhar, Adv.
Mr. Hemant Arya, Adv.
Mr. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay.
(MEENAKSHI KOHLI) (SHARDA KAPOOR) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2017.08.17 17:52:12 IST Reason: