Section 46(2)(m) in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976

[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Madhya Pradesh - Subsection

Section 46(2)(m) in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976

(m)

(i)the form in which an application shall be made under sub-section (1) of Section 39;

(ii)the form in which the order sanctioning grant of legal aid shall be made under sub-section (2) of Section 39;