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Union of India - Section

Section 7 in The Passports Rules, 1980

7. Named foreign country.

- Each of the following countries shall be a named foreign country for the purposes of the Explanation to sub-section (1) of section 5, namely:-
(i)Bangladesh; and
(ii)Sri Lanka.
(iii)[ Saudi Arabia] [ Inserted by G.S.R. 390(E), dated 4.6.2009 (w.e.f. 5.6.2009).].