Himachal Pradesh High Court
M/S Jp Industries vs . Sunder Ram on 29 March, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
M/s JP Industries vs. Sunder Ram .
RFA No.71 of 2017 29.03.2022 Present Mr. G.D. Verma, Senior Advocate with Mr. B.C. Verma, Advocate, for the appellant.
Mr. Virender Thakur, Advocate, for respondents No.1 & 2.
Mr. Arvind Sharma, Additional Advocate General with Mr. Narinder Thakur and Mr. Gaurav Sharma, Deputy Advocate Generals, for the State.
Mr. Anil God, Advocate, for M/s Ultra Tech Cement Ltd.
CMP No.3008 of 2022 & RFA No.71 of 2017 For the reasons stated in the application, the same is allowed. Application stands disposed of.
Registry is directed to list this matter for final hearing on 18.05.2022, as agreed inter se parties.
(Sandeep Sharma) Judge 29th March, 2022 (reena) ::: Downloaded on - 30/03/2022 20:12:43 :::CIS