Supreme Court - Daily Orders
Berojgar Audyogik Kalyan Samiti vs State Of U.P. on 4 May, 2023
Bench: Dinesh Maheshwari, Aravind Kumar
ITEM NO.30 COURT NO.6 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)……….. Diary No(s).14932/2023
(Arising out of impugned final judgment and order dated 04-01-2023
in WA No.63110/2014 passed by the High Court Of Judicature At
Allahabad)
BEROJGAR AUDYOGIK KALYAN SAMITI Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.80488/2023-CONDONATION OF DELAY
IN FILING and IA No.80490/2023-EXEMPTION FROM FILING O.T. and IA
No.80494/2023-DELETING THE NAME OF PETITIONER/RESPONDENT and IA
No.80492/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 04-05-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s)
Mr. V.K. Shukla, Sr. Adv.
Ms. Parul Shukla, AOR
Ms. Shreya Bhojnagarwala, Adv.
Mr. Udayaditya Banerjee, Adv.
For Respondent(s) Mr. Nikhil Majithia, AOR
Mr. Badri Prasad Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent nos.4 to 42 stand deleted from the array of parties at the request and risk of the petitioner.
IA No.80494/2023 is allowed. Delay condoned.
Issue notice.
Signature Not Verified Digitally signed by Tag with SLP(C) Nos.4012-4014 of 2023. ARJUN BISHT Date: 2023.05.04 19:14:34 IST Reason:(ARJUN BISHT) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH)