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[Cites 0, Cited by 0] [Section 356] [Entire Act]

Bengal Presidency - Subsection

Section 356(e) in Police Regulations, Bengal , 1943

(e)Rural patrol. - Each patrol party proceeding from a rural outpost shall be given a command certificate in which the villages they will visit and the bad characters they will look up shall be clearly mentioned. On their return to the outpost, the patrol parties will report on the back of the command certificate how the patrolling was carried out and whether the bad characters were found present.