Himachal Pradesh High Court
Unknown vs Cwp Nos.6942 on 11 March, 2020
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
CWP No.7034 of 2012 a/w CWP Nos.6942, 7020, 7023, 7033 & 7191 of 2012 .
11.03.2020 Present: Mr. Virender Thakur, Advocate, for the petitioner(s) in CWP Nos.7034, 6942, 7020, 7023 & 7033 of 2012.
Mr. Diwan Singh Negi, Advocate, for the petitioners in CWP No.7191 of 2012.
Mr. Neeraj Gupta, Senior Advocate, with Ms. Rinki Kashmiri, Advocate, for the respondent(s)-NTPC in all the matters.
Mr. Anil Jaswal, Additional Advocate r General, with Mr. Manoj Bagga, Assistant Advocate General, for the respondents- State in all the matters.
Heard for some time.
Learned Additional Advocate General to produce the original record re Panchayat Parivar Register of Village Sui Nichli, Post Office Kandhar, Tehsil Arki, District Solan, at the time of issuance of notification under Section 4 of the Land Acquisition Act on 04.12.2000.
List on 27.03.2020.
(Jyotsna Rewal Dua) Judge March 11, 2020 (Mukesh) ::: Downloaded on - 11/03/2020 20:29:42 :::HCHP