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State of Chattisgarh - Section

Section 48 in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

48. Filling of casual vacancies.

- Save as otherwise provided in this Act all casual vacancies of the members other than ex-officio members of any authority, committee or other body of the University shall be filled, as soon as possible for remaining unexpired period in accordance with the procedure.