Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9A(2)] [Section 9A] [Entire Act]

State of Haryana - Subsection

Section 9A(2)(xxiii) in Haryana Co-operative Societies Act, 1984

(xxiii)the manner of convening Board/Committee meetings, its quorum, number of such meetings in a year and the venue of such meetings;