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State of Odisha - Section

Section 24 in Orissa State Financial Corporation (Staff) Regulations, 1975

24. Liability to abide by the Regulations and orders.

- Every employee shall confirm to and abide by these Regulations and shall observe, comply with and obey all orders and directions which may from time to time be given to him/her by any person or persons under whose jurisdiction, superintendence or control he/she, for the time being, is placed.