Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act] State of Maharashtra - Subsection Section 28(4)(d) in Maharashtra Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017 (d)require any person to give any information, which is in his power to give with respect to the names and addresses of the persons;