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[Cites 0, Cited by 0] [Section 4(11)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(11)(c) in Chhattisgarh Value Added Tax Rules, 2006

(c)The salaries and allowances and conditions of service of the officers and other employees of the Tribunal shall be such as may be specified by the State Government.