Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 32 in Dev Sanskriti Vishwavidyalaya Act, 2002 32. Procedure of disciplinary action against students. (1)The University shall take disciplinary action against any student as per the Statutes and rules.
