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[Cites 0, Cited by 0] [Section 1112] [Entire Act]

Bengal Presidency - Subsection

Section 1112(b) in Police Regulations, Bengal , 1943

(b)Biennial district inspection remarks of the Inspector-General and annual inspection remarks of the Deputy Inspector-General and the Inspector-General's review thereon are issued in triplicate to Superintendents. The original shall be returned, one copy shall be filed in the inspection registers of the offices inspected and the third copy shall be filed in the Superintendent's office. Action taken shall be noted on all three copies.