Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Central Provinces And Berar - Subsection Section 15(2) in The Central Provinces and Berar Agricultural Produce Market Act, 1935 (2)When a market committee has been superseded, all members of the committee shall as from the date of the order, vacate their offices as members.
