Indian Kanoon - Search engine for Indian Law

Chattisgarh High Court

Rakesh Kumar vs Subodh Singh 18 Cont/42/2018 ... on 22 January, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                                  Order Sheet

                           CONT No. 46 of 2018

                    Rakesh Kumar Versus Subodh Singh




22/01/2018

Mr. B. P. Singh, counsel for the petitioner.

Mr. A. S. Kachhawaha, Additional AG for the State is present in the Court is directed to seek instruction from Secretary, Department of Public Works with regard to the compliance of the order dated 28-07-2017 passed in WPS No. 631/2017.

A copy of this contempt petition may be supplied to the State counsel. The name of Mr. A. S. Kachhawaha shall appear in the cause list.

List this case on 12-02-2018.

Sd/-

(Manindra Mohan Shrivastava) Judge Rohit