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State of Odisha - Section

Section 33 in The Orissa Municipal Corporation Rules, 2004

33. Classification of works.

(1)Corporation works shall be divided into two parts, namely :-
(a)original works and
(b)repairs or maintenance.
(2)Original works include new constructions whether entirely new or of addition and alternation to existing works.
(3)The decision of the Inspector of local works regarding classification of works as Original or repair shall be final.