Gujarat High Court
Apar Industries Ltd vs Abg Shipyard Ltd on 15 January, 2015
Author: Harsha Devani
Bench: Harsha Devani
O/COMP/5/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
COMPANY PETITION NO. 5 of 2015
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APAR INDUSTRIES LTD....Petitioner(s)
Versus
ABG SHIPYARD LTD....Respondent(s)
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Appearance:
MR FB BRAHMBHATT, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI
Date : 15/01/2015
ORAL ORDER
Heard Mr. Falgun Brahmbhatt, learned advocate for the petitioner.
Issue Notice returnable on 12th February, 2015.
(HARSHA DEVANI, J.) zgs Page 1 of 1