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Gujarat High Court

Apar Industries Ltd vs Abg Shipyard Ltd on 15 January, 2015

Author: Harsha Devani

Bench: Harsha Devani

      O/COMP/5/2015                                      ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


                      COMPANY PETITION NO. 5 of 2015

================================================================
                  APAR INDUSTRIES LTD....Petitioner(s)
                              Versus
                  ABG SHIPYARD LTD....Respondent(s)
================================================================
Appearance:
MR FB BRAHMBHATT, ADVOCATE for the Petitioner(s) No. 1
================================================================

        CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI

                             Date : 15/01/2015


                               ORAL ORDER

Heard Mr. Falgun Brahmbhatt, learned advocate for the petitioner.

Issue Notice returnable on 12th February, 2015.

(HARSHA DEVANI, J.) zgs Page 1 of 1