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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 69(1)(b) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(b)the holder of licence or its representative or anyone acting on his behalf with his expressed or implied permission, commits a breach of any of the Rules, regulations and terms or conditions of licence; and/or