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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(8) in Rules under the United Provinces Excise Act, 1910

(8)The Medicinal and Toilet Preparation (Excise Duties) Act, 1955 (Act 16 of 1955) in respect of levy and collection of duty on and manufacture of medicinal and toilet preparations containing alcohol, opium, Indian hemp or other narcotic drugs or narcotic; and