Section 13(9) in Andhra Pradesh Disaster Management Rules, 2007
(9)Chief Secretary - Member ConvenerIII. In exercise of the powers conferred by sub section (1) of Section 20 of the Disaster Management Act. 2005 (Act No. 53 of 2005). the Government of Andhra Pradesh hereby constitute State Executive Committee (SEC) for the State of Andhra Pradesh consisting of the following members namely:-
