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Bombay Presidency - Section

Section 40 in The Bombay Minor Mineral Extraction Rules, 1955

40. Saving.

- Nothing in these rules shall affect the provisions of rules 67, 68, 69 70 and 77 of the Land Revenue Rules, (1921).[Schedule I] [Schedule 1 was substituted by G. N. of 18.6.1992.](Rate of Royalties)(See rules 18, 22 and 29)
Sr. No. Mineral Rate of Royalty
(1) (2) (3)
1. Limestone and limeshell used in Kilns for manufacture of limeused as building material. Rs. 12.50 per metric tonne or Rs. 50.00 per brass.
2. All stones removed irrespective of size including stone dusteither by excavation or collection. Rs. 37.50 per metric tonne or Rs. 150.00 per brass.
3. (a) Shingle, Gravel, Murrum, Kankar all removed either byexcavation or collection. Rs. 37.50 per metric tonne or Rs. 150.00 per brass.
  (b) Chaleedony pebbles used for ball mill purposes only. Rs. 25.00 per metric tonne or Rs. 100.00 per brass.
  (c) Ordinary sand not used for following prescribed purposes:- Rs. 37.50 per metric tonne or Rs. 150.00 per brass.
  (i) purposes of refractory andmanufacture of ceramic.  
  (ii) metallurgical purposes.  
  (iii) optical purposes.  
  (iv) purposes of stowing in coalmines.  
  (v) for manufacture of silvicretecement.  
  (vi) for manufacture of sodiumsilicate.  
  (vii) for manufacture of potteryand glass.  
4. (a) Ordinary clay used by village potters. Rs. 12.50 per metric tonne or Rs. 50.00 per brass.
  (b) Ordinary clay, when used for manufacture of tiles(Mangalore pattern or any other purposes). Rs. 18.75 per metric tonne or Rs. 75.00 per brass.
5. Ordinary earth used as filling. Rs. 12.50 per metric tonne or Rs. 50.00 per brass.
6. Salte and shale when used for building material. Rs. 37.50 per metric tonne or Rs. 150.00 per brass.
7. Earth, Silt and all type of clays etc. used for manufactureof bricks and other purposes. Rs. 12.50 per metric tonne or Rs. 50.00 per brass.
8. Fuller's earth or Bentonite. Rs. 37.50 per metric tonne or Rs. 150.00 per brass.
9. All other minor minerals (Except decorative stones i.e.granite, etc.). Rs. 12.50 per metric tonne or Rs. 50.00 brass.
[Schedule II] [Substituted by G.N. of 9.11.1984.]Limits of Dead Rents(See rules 16 and 18)Per half hectare and portion thereof
      Minimum Maximum
      Rs. Rs.
I. Specified Minor Minerals ... 10 25
II. All other Minor Minerals ... 5 10.
NotificationsG.N. D.D., No. MNL. 1154/(b)-M, dated 30th November, 1955 (B.G., Part IV-B, page 1985) - In exercise of the powers conferred by sub-clause (c) of clause (i) of sub rule (1) of rule 2 of the Bombay Minor Mineral Extraction Rules, 1955, the Government of Bombay hereby appoints the following officers, to be competent officers for the purposes of Chapter IV of the said rules, namely:-