Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 461 in Criminal Courts - Rules and Orders 461. Individual documents are not to be shown in the table of contents. The lists which are attached to them will alone be shown in this table, and will bear serial and sheet numbers.
