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[Cites 0, Cited by 0] [Section 127(1)] [Section 127] [Entire Act]

State of Madhya Pradesh - Subsection

Section 127(1)(c) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(c)grant of loans and advances to the members of the service shall be governed by the rules relating to the grant of loans and advances to the officers/servant of the corresponding grade in the service of the State Government.