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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Kerala - Subsection

Section 22(2)(e) in Kerala Survey and Boundaries Act 1961

(e)Provide for the publication of all notifications issued under this Act, and for the form, issue and service of all orders, communications and notices to be issued, communicated, given or served under this Act ;